Bombay High Court
Mr. Mohammad Mustafa Gafoor Shaikh vs Mr. Ramesh Jairam Gupta And Ors on 1 November, 2023
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-46
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL REVISION APPLICATION NO. 365 OF 2016
Mr. Mohammad Mustafa Gafoor Shaikh ....APPLICANT
V/S
Mr. Ramesh Jairam Gupta And Ors ....RESPONDENT
WITH INTERIM APPLICATION NO. 1487 OF 2019 In Civil Revision Application 365 OF 2016 Mr. Mohammad Mustafa Gafoor Shaikh ....PETITIONER V/S Mr. Ramesh Jairam Gupta And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 1st November, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 02/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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