Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(9) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (9)The Vice-chancellor shall be a full time salaried officer of the university and shall hold office during the pleasure of the Chancellor.
