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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(h) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(h)"Registration Authority" means Assistant Director, Welfare of the Disabled and Senior Citizens of the district, responsible for registration of old age homes.