Section 4(9) in Bombay Primary Education Act, 1947
(9)Except as otherwise provided in this Act, the term of office of the members of a school board shall cease on the expiry of the term of the electing district local board or authorised municipality:Provided that the term of office of such members of the school board shall not be deemed to expire by reason only of the fact that the district local board or authorised municipality, as the case may be, is dissolved or superseded.
