Section 181(g) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)
(g)to act as a liaison between the Government of India, State Governments, the University, other Universities and National and Cultural Organisations on one hand and the Students' Council, Students' Executive Union, University Departments, affiliated Colleges and Recognised Institutions on the other, for purposes of planning and executing different schemes, programmes and activities, relating to Students' Welfare as approved by the Students' Council and the Students' Executive Union;
