Supreme Court - Daily Orders
M/S Prp Exports vs The Superintendent Of Police on 12 August, 2022
Bench: M.R. Shah, B.V. Nagarathna
ITEM NO.19 COURT NO.9 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 7137/2021
(Arising out of impugned final judgment and order dated 15-11-2019
in WPMD No. 5213/2019 passed by the High Court Of Judicature At
Madras At Madurai)
M/S PRP EXPORTS Petitioner(s)
VERSUS
THE SUPERINTENDENT OF POLICE & ORS. Respondent(s)
( IA No.62165/2021-CONDONATION OF DELAY IN FILING )
Date : 12-08-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Shubham Seth, Adv.
Mrinal Chaudhary, Adv.
Mr. Nikilesh Ramachandran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner, on instructions, seeks permission to withdraw the present Special Leave Petition.
Permission is, accordingly, granted.
The Special Leave Petition stand dismissed as withdrawn.
(R. NATARAJAN) (NISHA TRIPATHI)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by R
Natarajan
Date: 2022.08.13
12:44:20 IST
Reason: