Section 13 in Tamil Nadu Town and Country Planning Act, 1971
13. Cessation of powers of local authorities in the designated area.
- On the constitution of a new town development authority for any new town, the local authority or authorities functioning, within the area designated under this Act as a site for the new town, immediately before such constitution shall cease to exercise the powers and discharge the duties and perform the functions which the said new town development authority is competent under this Act.
