Section 2(1)(iv) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(iv)"Committee of PECET" means the Committee empowered to conduct PECET and to prepare the merit list of the candidates as per the marks obtained in the PECET for admission into Convener Seats and also management Seats in Colleges of Physical Education which agree to make Admissions into Bachelor of Physical Education (B.P.Ed.)/ Under Graduation Diploma in Physical Education (U.G.D.P.Ed.) Course based on ranking in PECET.

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State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004