Bombay High Court
The Depot Manager M S R T C Jalgaon vs Sunita Dilip Sonawane & Ors on 22 October, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
22 FIRST APPEAL NO. 985 OF 2007
WITH CA/5532/2006 IN FA/985/2007 WITH FA/341/2011 WITH
CA/3433/2011 IN FA/341/2011
THE DEPOT MANAGER M S R T C JALGAON
VERSUS
SUNITA DILIP SONAWANE & ORS
...
Advocate for Appellant : Mr. D. S. Bagul
Advocate for Respondent Nos.1 to 4 : Ms. Surekha N. Munde h/f
Mr. G. V. Wani .
...
CORAM : SUNIL K. KOTWAL, J.
DATE : OCTOBER 22, 2018 PER COURT Learned counsel Ms. Surekha N. Munde, holdng for Mr. G. V. Wani, learned counsel for respondent Nos. 1 to 4, seeks short adjournment. Learned counsel for the appellant is present.
2. LRs of deceased respondent No.10 are already on record as respondent Nos. 1 to 4. Therefore, the dismissal order passed against respondent No.10 is recalled.
3. Appeal memo be amended to show that respondent Nos.1 to 4 are the LRs of respondent No.10.
4. Stand over to 06.12.2018.
[SUNIL K. KOTWAL, J.] vsm/-
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