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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(iii) in Rajasthan Forest Subordinate Service Rules, 2015

(iii)post up to Grade Pay No. 10 (Rs. 2800/-) to be filled in by direct recruitment by appointing on compassionate ground, one of the dependents of a member of Armed Forces belonging to the State, who died or was permanently incapacitated in war or any defense operation including counter insurgency operations and operations against terrorists during the period from 1.1.1971 to 31.3.1999.