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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(xiv) in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000

(xiv)Suitable Annual Evaluation Reports, shall be devised to evaluate the work and performance of each officer in his Mandal/Division by taking into account the targets and achievements in key performance areas as per the performance evaluation sheet in Annexure enclosed to this order.