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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(f) in The Gauhati University Act, 1947

(f)"Hall" means a unit of residence for the students of the University maintained or recognised by the University in accordance with the provisions of this Act.
(ff)"Moderation Board" means a Board constituted in the manner as may be prescribed in the statutes for the purpose of scrutinizing and moderating the question papers of various examinations held and conducted by the University from time to time.