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Union of India - Section

Section 1852 in The Port Of Kandla (Handling And Storage Of Compressed Gas Cylinders) Rules, 1955

1852.

S.R.O. 1292, dated 10th June, 1955. - In exercise of the powers conferred by sub-section (1) of Sec. 6 of the Indian Ports Act, 1908 (15 of 1908) the Central Government hereby makes the following rules for the handling and storage of compressed Gas Cylinders in the Port of Kandla, the same having been previously published as required by sub-section (2) of the said section, namely :