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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Sikkim - Subsection

Section 77(1)(c) in Sikkim Panchayat Act, 1993

(c)a water rate where arrangement for the supply of water for drinking, irrigation or any other purpose is made by the Zilla Panchayat within its jurisdiction;