Section 3(2)(h) in The M.P. Highway Act, 1936

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State of Madhya Pradesh - Subsection

Section 3(2)(h) in The M.P. Highway Act, 1936

(h)prohibiting the halting of vehicles or animals at places other than the proper camps or refuges, if such halting is likely to cause obstruction to traffic;

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State of Madhya Pradesh - Subsection

Section 3(2)(h) in The M.P. Highway Act, 1936