Section 298(1)(b) in The Orissa Municipal Corporation Act, 2003

[Cites 0, Cited by 0] [Section 298(1)] [Section 298] [Entire Act]

State of Odisha - Subsection

Section 298(1)(b) in The Orissa Municipal Corporation Act, 2003

(b)to construct a closed cesspool of such material, size and description, in such position, at such level, with such alignment and with such fall and outlet as the Commissioner thinks necessary for the drain emptying into such cesspool.

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State of Odisha - Subsection

Section 298(1)(b) in The Orissa Municipal Corporation Act, 2003