Kerala High Court
Kadakulath Koyappathodi Abdul Salam vs Lubna on 21 February, 2025
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
&
THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
Friday, the 21st day of February 2025 / 2nd Phalguna, 1946
MAT.APPEAL NO. 166 OF 2023
OP 807/2021 OF FAMILY COURT, MALAPPURAM
APPELLANTS/RESPONDENTS:
1. KADAKULATH KOYAPPATHODI ABDUL SALAM, AGED 46 YEARS, S/O BEERAN,
RESIDING AT KALLUVALAPPIL HOUSE, DEVATHIYAL P.O, THENHIPPALAM,
TIRURANGADI TALUK, THENHIPALAM AMSOM DESOM AND VILLAGE, MALAPPURAM
DISTRICT, , PIN - 673636
2. UMMER,AGED 52 YEARS, S/O KADAKULATH KOYAPPATHODI VEERAN, RESIDING
AT KALLUVALAPPIL HOUSE, DEVATHIYAL P.O, THENHIPPALAM, TIRURANGADI
TALUK, THENHIPALAM AMSOM DESOM AND VILLAGE, MALAPPURAM DISTRICT, ,
PIN - 673636
BY ADVS.M/S. MUHAMMED SWADIQ AND IRSHAD K.K.
RESPONDENT/PETITIONER:
LUBNA, AGED 39 YEARS, W/O. KADAKULATH KOYAPPATHODI ABDUL SALAM,
RESIDING AT KADAKULATH KOYAPPATHODY HOUSE, PUTHOOR PALLIKKAL
KONDOTTY TALUK, PALLIKKAL AMSOM DESOM, MALAPPURAM DISTRICT,PIN -
673676
BY ADVS.M/S. THAREEQ ANVER K, K.SALMA JENNATH,ARUN CHAND AND RASSAL
JANARDHANAN A.
This Matrimonial appeal having come up for orders on 21.02.2025, the
court on the same day passed the following:
P.T.O
DEVAN RAMACHANDRAN
&
M.B. SNEHALATHA, JJ.
===========================================
Mat.Appeal No.166/2023
===========================================
Dated this the 21st day of February, 2025
ORDER
Devan Ramachandran, J.
Both parties are present in person before this Court for mediation.
2. We, therefore, direct the parties to appear before the Nodal Officer, Ernakulam Mediation Centre (High Court of Kerala), forthwith.
List on 07.03.2025 for the mediation report.
Sd/-
DEVAN RAMACHANDRAN JUDGE Sd/-
M.B.SNEHALATHA akv JUDGE 21-02-2025 /True Copy/ Assistant Registrar