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Kerala High Court

Kadakulath Koyappathodi Abdul Salam vs Lubna on 21 February, 2025

Author: Devan Ramachandran

Bench: Devan Ramachandran

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                     &
                THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
         Friday, the 21st day of February 2025 / 2nd Phalguna, 1946
                         MAT.APPEAL NO. 166 OF 2023
                  OP 807/2021 OF FAMILY COURT, MALAPPURAM
APPELLANTS/RESPONDENTS:

  1. KADAKULATH KOYAPPATHODI ABDUL SALAM, AGED 46 YEARS, S/O BEERAN,
     RESIDING AT KALLUVALAPPIL HOUSE, DEVATHIYAL P.O, THENHIPPALAM,
     TIRURANGADI TALUK, THENHIPALAM AMSOM DESOM AND VILLAGE, MALAPPURAM
     DISTRICT, , PIN - 673636
  2. UMMER,AGED 52 YEARS, S/O KADAKULATH KOYAPPATHODI VEERAN, RESIDING
     AT KALLUVALAPPIL HOUSE, DEVATHIYAL P.O, THENHIPPALAM, TIRURANGADI
     TALUK, THENHIPALAM AMSOM DESOM AND VILLAGE, MALAPPURAM DISTRICT, ,
     PIN - 673636

    BY ADVS.M/S. MUHAMMED SWADIQ AND IRSHAD K.K.
RESPONDENT/PETITIONER:

     LUBNA, AGED 39 YEARS, W/O. KADAKULATH KOYAPPATHODI ABDUL SALAM,
     RESIDING AT KADAKULATH KOYAPPATHODY HOUSE, PUTHOOR PALLIKKAL
     KONDOTTY TALUK, PALLIKKAL AMSOM DESOM, MALAPPURAM DISTRICT,PIN -
     673676

   BY ADVS.M/S. THAREEQ ANVER K, K.SALMA JENNATH,ARUN CHAND AND RASSAL
   JANARDHANAN A.

     This Matrimonial appeal having come up for orders on 21.02.2025, the
court on the same day passed the following:




                                                           P.T.O
                            DEVAN RAMACHANDRAN
                                    &
                          M.B. SNEHALATHA, JJ.
                ===========================================
                         Mat.Appeal No.166/2023
               ===========================================
                Dated this the 21st day of February, 2025

                                         ORDER

Devan Ramachandran, J.

Both parties are present in person before this Court for mediation.

2. We, therefore, direct the parties to appear before the Nodal Officer, Ernakulam Mediation Centre (High Court of Kerala), forthwith.

List on 07.03.2025 for the mediation report.

Sd/-

DEVAN RAMACHANDRAN JUDGE Sd/-

M.B.SNEHALATHA akv JUDGE 21-02-2025 /True Copy/ Assistant Registrar