Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 184(2)] [Section 184] [Entire Act]

State of Himachal Pradesh - Subsection

Section 184(2)(ii) in The Himachal Pradesh Municipal Corporation Act, 1994

(ii)take measures to restore the street to the condition it was in before any such alteration, excavation or damage.