Income Tax Appellate Tribunal - Ahmedabad
Dineshkumar Ambalal Patel,Ahmedabad vs The Income Tax Officer, Ward-2(2)(1), ... on 30 April, 2025
IN THE INCOME TAX APPELLATE TRIBUNAL
AHMEDABAD "SMC" BENCH
Before: Shri T.R. Senthil Kumar, Judicial Member And
Shri Makarand Vasant Mahadeokar, Accountant Member
ITA No: 331/Ahd/2024
Assessment Year: 2011-12
Dineshkumar Amba lal Income Tax Officer
Patel Ward-2(2)(1),
C/o. M S Chhajed & Co. Vs Ahmedabad
CA, 'Kamal Shanti'
Nr. Sardar Patel Statue,
Ahmedabad-380014
Gujarat
PAN: AUGPP8759B (Respondent)
(Appellant)
Assessee Represented: None
Revenue Represented: Ms. Bhavnasin gh Gupta, Sr.D.R.
Date of hearing : 30-04-2025
Date of pronouncement : 30-04-2025
आदे श/ORDER
PER : T.R. SENTHIL KUMAR, JUDICIAL MEMBER:-
This appeal is filed by the Assessee as against the appellate order dated 15.01.2024 passed by the Additional Commissioner of Income Tax (Appeals)-6, Kolkata arising out of the assessment order passed under section 143(3) of the Income Tax Act, 1961 (hereinafter referred to as 'the Act') relating to the Assessment Year 2011-12.
I.T.A No. 331/Ahd/2024 A.Y. 2011-12 Page No 2 Dineshkumar Ambalal Patel vs. ITO
2. At the outset, it is informed vide letter dated 21-01-2025 that the assessee has opted under the Direct Tax Vivad Se Vishwas Scheme, 2024 and filed copy of Form No. 1 with Acknowledgement No. 745003040071224 dated 07-12-2024 and also submitted that Form No. 2 is awaited.
3. Recording the above submission, the appeal filed by the assessee is hereby dismissed, with liberty to restore the above appeal, in the event, the Vivad Se Vishwas Scheme application is not entertained by the Department.
4. In the result, the appeal filed by the Assessee is hereby dismissed.
Order pronounced in the open court on 30 -04-2025 Sd/- Sd/-
(MAKARAND VASANT MAHADEOKAR) (T.R. SENTHIL KUMAR) ACCOUNTANT MEMBER JUDICIAL MEMBER Ahmedabad : Dated 30/04/2025 आदे श क त ल प अ े षत / Copy of Order Forwarded to:-
1. Assessee
2. Revenue
3. Concerned CIT
4. CIT (A)
5. DR, ITAT, Ahmedabad
6. Guard file.
By order/आदे श से, उप/सहायक पंजीकार आयकर अपील य अ धकरण, अहमदाबाद