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[Cites 0, Cited by 0] [Section 220(3)] [Section 220] [Entire Act]

State of Chattisgarh - Subsection

Section 220(3)(iii) in The Chhattisgarh Motor Vehicles Rules, 1994

(iii)certificate regarding ownership and insurance particulars of the vehicle involved in the accident obtained from Registering Authority or Accident Information Report in Form 54 of the Central Rules obtained from the Registering Authority or the Police.