Karnataka High Court
The Commissioner Of Central Excise vs M/S. Raja Magnetics Ltd on 8 July, 2009
Bench: D.V.Shylendra Kumar, Aravind Kumar
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F'§'N1%i.u *:.":;_¥4':1")E":R NO.i29t3/QOQS DATED 20.11.2008, EN APPEAL
j . .i3E<}.E..f:'387f'2€308 {N THE ENDS (j)F'.JUS'FECE AND EZQUETY AND ETBREK
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SI*{YLL'II'§DRA }<IL?§a'§AR.-5., SELE'fEE3ED Tifm §"'£?LL~'C}?.&?1§'§(.3;
IN THE BIG?! COURT OF KARNATAKA AT BAl5IGA.,L{}R.E
DA'I'Efl THIS THE 8'33 DAY 0*? JULY, 2009
PRESENT
THE Hmrsnm Mnmistrxcs I) V SHYLENDRA :<L*~;$m,a :
THE I~I(}N'BLE MR.J¥}8'I'£CE Amgvxsn "
CENTRAL EXSISE _Ai§§rEAL:":§§';?5_Vd§'2009
Between:
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