Section 10 in The Abolition Of Jagirs And Land Reforms Act, 1953 (Bhopal)
10. Dealer in Khadi not to deal in any other cloth in the same premises.
- No dealer to whom a licence has been granted under Section 9 shall deal in any cloth other than "Khaddar" or "Khadi" on the premises in which he locates his shop for the sale of "Khaddar" or "Khadi".
