Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(b) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998

(b)The ineligible industries as listed in Annexure A shall not be entitled to claim any benefits under the Scheme. However, this restriction shall not apply to sick industrial units for items mentioned in Annexure B.