Delhi High Court - Orders
Sadique Ibadur Rahman Habib vs North Delhi Municipal Corporation And ... on 16 July, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~1 (2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4312/2021
SADIQUE IBADUR RAHMAN HABIB ..... Petitioner
Through: Mr. Anand Duggal, Advocate.
versus
NORTH DELHI MUNICIPAL
CORPORATION AND ORS ..... Respondents
Through: Ms. Divya Prakash Pande,
Standing Counsel for R-1.
Mr. Ashok Kumar, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
At the request of learned counsel for the respondents, four weeks' further time is granted for filing of the counter affidavit.
List on 29.09.2021.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~2 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 5328/2021 DR. SHINDE MAHESH PRAKASH & ORS. ..... Petitioners Through:
versus UNION OF INDIA & ORS. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~3 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 5813/2021 M S FASHION BOUTIQUE ..... Petitioner Through:
versus CSB BANK LIMITED & ORS. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~4 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 845/2021 COMPETENT INVESTMENTS LIMITED ..... Petitioner Through:
versus UNION OF INDIA & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~5 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 1427/2021 MAKAM GANESH KUMAR ..... Petitioner Through:
versus UNIVERSITY OF DELHI & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~6 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2283/2021 MOHAMMAD HAMMAD HASHMI ..... Petitioner Through:
versus MEDICAL COUNCIL FOR INDIA & ORS. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~7 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4631/2021 MANHAN CHAWLA ..... Petitioner Through:
versus GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY ANR & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~8 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11678/2019 ACTION COMMITTEE OF UNAIDED RECOGNISED PRIVATE SCHOOLS (REGD) ..... Petitioner Through:
versus GOVERNMENT OF NCT OF DLEHI & ORS ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~9 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4275/2021 RUKMINI DEVI PUBLIC SCHOOL ..... Petitioner Through:
versus DIRECTORATE OF EDUCATION ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~10 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 12516/2019 POOJA ..... Petitioner Through:
versus GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~11 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 12617/2019 NEHA SETHI ..... Petitioner Through:
versus GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~12 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2069/2021 OM COLLEGE OF EDUCATION ..... Petitioner Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION & ORS. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~13 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2395/2021 SHIV TAJ EDUCATION INSTITUTE ..... Petitioner Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION & ORS. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~14 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6608/2021 AN SHIKSHAN SANSTHAN & ANR. ..... Petitioners Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~15 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6612/2021 SHAILESH MAHAVIDYALAYA & ANR. ..... Petitioners Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~16 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6615/2021 MEENAKSHI GOYAL ..... Petitioner Through:
versus RESERVE BANK OF INDIA & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~17 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6621/2021 MAHARANA PRATAP COLLEGE ..... Petitioner Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~18 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6627/2021 RAVI SHANKAR COLLEGE OF EDUCATION ..... Petitioner Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~19 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6631/2021 M/S. SHRI VINAYAK INFRALAND PVT. LTD. ..... Petitioner Through:
versus PUNJAB NATIONAL BANK ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~20 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6637/2021 SURJU SINGH MEMORIAL COLLEGE OF EDUCATION ..... Petitioner Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~21 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6638/2021 S.B. COLLEGE OF EDUCATION ..... Petitioner Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION & ORS. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~22 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6640/2021 NISHITA SOIN ..... Petitioner Through:
versus DIRECTORATE OF EDUCATION AND ORS ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~23 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6647/2021 BIOMONETA RESEARCH PVT. LTD.ANR & ANR. ..... Petitioners Through:
versus CONTROLLER GENERAL OF PATENTS, DESIGN TRADEMARK AND GEOGRAPHICAL INDICATIONS & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58 $~24 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2293/2021 SHABANA HUSSAIN & ORS. ..... Petitioners Through:
versus UNIVERSITY OF DELHI & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 16.07.2021 The proceedings in the matter have been conducted through video conferencing.
PRATEEK JALAN, J JULY 16, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.07.2021 19:55:58