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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(t) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(t)the emergency medical treatment, first-aid and critical care to be provided under clause (k) of sub-section (3) of section 7;