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[Cites 0, Cited by 0] [Section 228(1)] [Section 228] [Entire Act]

NCT Delhi - Subsection

Section 228(1)(c) in The New Delhi Municipal Council Act, 1994

(c)cause such bars, chains or posts to be fixed across or in any street in which any such work of construction or repair is under execution as are necessary in order to prevent the passage of vehicles or animals and avert danger.