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Bombay High Court

Skf India Ltd vs Deputy Commissioner Of Income Tax - ... on 11 October, 2021

Author: Amit B. Borkar

Bench: K.R. Shriram, Amit B. Borkar

          Digitally signed
                                                        1/1                       375.WP-2026-2021.doc
GAURI     by GAURI AMIT
          GAEKWAD
AMIT      Date:
GAEKWAD   2021.10.12
          16:22:31 +0530


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                       WRIT PETITION NO.2026 OF 2021
              SKF India Limited                          ....Petitioner
                        V/s.
              Deputy Commissioner of Income
              Tax - 4(3)(2) and Ors.                     ....Respondents
                                                        ----
              Mr. Jitendra Jain i/b. Mr. Atul K. Jasani for petitioner.
              None for respondents.
                                                     ----
                                                        CORAM : K.R. SHRIRAM &
                                                                   AMIT B. BORKAR, JJ.

DATED : 11th OCTOBER 2021 P.C. :

1 We are informed that Mr. Sham Walve is unwell, therefore, stand over to 25th October 2021.
2 Ad-interim order, if any, to continue until the next date.

(AMIT B. BORKAR, J.) (K.R. SHRIRAM, J.) Gauri Gaekwad