Bombay High Court
Skf India Ltd vs Deputy Commissioner Of Income Tax - ... on 11 October, 2021
Author: Amit B. Borkar
Bench: K.R. Shriram, Amit B. Borkar
Digitally signed
1/1 375.WP-2026-2021.doc
GAURI by GAURI AMIT
GAEKWAD
AMIT Date:
GAEKWAD 2021.10.12
16:22:31 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.2026 OF 2021
SKF India Limited ....Petitioner
V/s.
Deputy Commissioner of Income
Tax - 4(3)(2) and Ors. ....Respondents
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Mr. Jitendra Jain i/b. Mr. Atul K. Jasani for petitioner.
None for respondents.
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CORAM : K.R. SHRIRAM &
AMIT B. BORKAR, JJ.
DATED : 11th OCTOBER 2021 P.C. :
1 We are informed that Mr. Sham Walve is unwell, therefore, stand over to 25th October 2021.
2 Ad-interim order, if any, to continue until the next date.
(AMIT B. BORKAR, J.) (K.R. SHRIRAM, J.) Gauri Gaekwad