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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2) in The Sikh Gurdwaras Board Election Rules, 1959

(2)In a constituency where there is a reserved seat, every elector shall be issued two ballot-papers - one (white) for the non-reserved seat and other (coloured) for the reserved seat and he shall mark each ballot-paper in the manner indicated in sub-rule (1).