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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Telangana - Subsection

Section 70(2)(ii) in Telangana Panchayat Raj Act, 2018

(ii)any payment made to the Gram Panchayat by a market committee in pursuance of the relevant provisions under the Telangana (Agricultural Produce and Livestock) Markets Act, 1966, ((Act 16 of 1966));