Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 429] [Entire Act] State of Goa - Subsection Section 429(2) in Goa Prisons Rules, 2006 (2)to prevent to the best of their ability, the introduction into the prison and giving to any prisoners, of any articles except those permitted by rules and in accordance with the rules: