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State of Tamilnadu - Section

Section 14 in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014

14. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of these regulations, the Commission may, by general or specific order, make such provisions not inconsistent with the provisions of the Act and the regulations made thereunder as may appear to be necessary for removing the difficulty in order to achieve the objectives of these regulations.