Section 10 in The M.P. Second Extension of Laws Act, 1961
10. The Madhya Bharat Control of Music and Noises Act, Samvat 2008 (No. 14 of 1951)
Section 1. - For sub-sections (2) and (3), substitute the following, namely :-"(2) It extends to the whole of Madhya Pradesh."(3)It shall be in force in all such areas of Madhya Pradesh in which it was in force immediately before the commencement of the Madhya Pradesh Second Extension of Laws Act, 1961 (40 of 1961), and shall come into force in such other areas and on such dates as the State Government may, by notification, appoint and different dates may be appointed for different areas."Section 2. - Omit clause (a).Section 5. - Omit "(Suba)".
