Himachal Pradesh High Court
Bhagwani Devi vs . Krishan Murti on 31 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Bhagwani Devi Vs. Krishan Murti RSA No. 100 of 2023 .
31.05.2023 Present: Mr. Varun Rana, Advocate, for the appellant.
RSA No. 100 of 2023 & CMP No. 4987 of 2023 Notice be issued to the respondents returnable for 11.07.2023, on steps being taken within three days.
List the matter on 11.07.2023.
In the meanwhile, the parties are directed to maintain status quo qua nature and possession of the suit property.
Jyotsna Rewal Dua Judge May 31, 2023 (R.Atal) ::: Downloaded on - 31/05/2023 20:33:37 :::CIS