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Himachal Pradesh High Court

Bhagwani Devi vs . Krishan Murti on 31 May, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Bhagwani Devi Vs. Krishan Murti RSA No. 100 of 2023 .

31.05.2023 Present: Mr. Varun Rana, Advocate, for the appellant.

RSA No. 100 of 2023 & CMP No. 4987 of 2023 Notice be issued to the respondents returnable for 11.07.2023, on steps being taken within three days.

List the matter on 11.07.2023.

In the meanwhile, the parties are directed to maintain status quo qua nature and possession of the suit property.

Jyotsna Rewal Dua Judge May 31, 2023 (R.Atal) ::: Downloaded on - 31/05/2023 20:33:37 :::CIS