Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Section 8] [Entire Act] Union of India - Subsection Section 8(a) in The Customs Act, 1962 (a)approve proper places in any customs port or customs airport or coastal port for the unloading and loading of goods or for any class of goods;
