Section 55 in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987
55. Authorities to constitute committees and to delegate powers.
- All the authorities of the University shall have power to constitute or reconstitute committees and to delegate to them such of their powers as they deem fit. Such committees shall, save as otherwise provided, consist of members of the authority concerned and of such other person, if any, as the authority may deem fit.
