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[Cites 0, Cited by 4] [Entire Act]

State of Punjab - Section

Section 3 in The Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979

3. Terms and conditions of Service of employees.

- The minimum qualifications for recruitment and the conditions of service of the employees shall be such as may be prescribed :Provided that neither the salary nor the rights in respect of leave of absence, age of retirement and pension of an employee of an existing school shall be varied to the disadvantage of such employee :Provided further that every such employee shall be entitled to opt for the terms and conditions of service as were applicable to him immediately before the commencement of this Act.