Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45NA] [Entire Act] Union of India - Subsection Section 45NA(a) in The Reserve Bank of India Act, 1934 (a)he has been authorised in writing by the said non-banking institution to do so and specifies the name of the institution which has so authorised him, and
