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[Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act]

State of Madhya Pradesh - Subsection

Section 258(2)(v) in The M.P. Land Revenue Code, 1959

(v)[ formation of survey numbers, block numbers, plot numbers and their grouping into villages in non-urban areas or into sectors in urban areas under section 67; [Substituted by M.P. Act No. 23 of 2018]