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State of Uttar Pradesh - Section

Section 28 in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978

28. Savings.

- Nothing in these rules shall affect reservations and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders issued by the Government from time to time in this regard.Appendix 'A'Strength of Service
  Name of post   Permanent Temporary Total
1. Stenographer (Selection Grade) ... 1 - 1
2. Head Clerk ... 1 2 3
3. Stenographer ... 1 2 3
4. Senior other and Drafter ... 5 1 6
5. Junior Noter, Drafter ... 3 - 3
  Reference Clerk and ... 2 - 2
  Record Keeper ... 1 - 1
6. Routine Grade Clerks        
  Register Keeper ... 1 - 1
  Despatcher ... 1 - 1
  Typist ... 2 1 3
Appendix 'B'Syllabus for the Test of StenographersThe subjects of the test and the maximum marks on each subject shall be as follows :
1. Shorthand and typing (Hindi) ... ... 100 Marks
2. Hindi Composition ... ... 50 Marks
3. Interview ... ... 50 Marks