[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 28 in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978
28. Savings.
- Nothing in these rules shall affect reservations and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders issued by the Government from time to time in this regard.Appendix 'A'Strength of Service| Name of post | Permanent | Temporary | Total | ||
| 1. | Stenographer (Selection Grade) | ... | 1 | - | 1 |
| 2. | Head Clerk | ... | 1 | 2 | 3 |
| 3. | Stenographer | ... | 1 | 2 | 3 |
| 4. | Senior other and Drafter | ... | 5 | 1 | 6 |
| 5. | Junior Noter, Drafter | ... | 3 | - | 3 |
| Reference Clerk and | ... | 2 | - | 2 | |
| Record Keeper | ... | 1 | - | 1 | |
| 6. | Routine Grade Clerks | ||||
| Register Keeper | ... | 1 | - | 1 | |
| Despatcher | ... | 1 | - | 1 | |
| Typist | ... | 2 | 1 | 3 |
| 1. | Shorthand and typing (Hindi) | ... | ... | 100 Marks |
| 2. | Hindi Composition | ... | ... | 50 Marks |
| 3. | Interview | ... | ... | 50 Marks |