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Delhi High Court - Orders

Robert Vadra vs Union Of India & Ors on 23 April, 2024

Bench: Yashwant Varma, Purushaindra Kumar Kaurav

                             $~17
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 5561/2021
                                       ROBERT VADRA                                                                         ..... Petitioner
                                                                            Through:                 Mr. Suman Jyoti Khaitan, Mr.
                                                                                                     Gautam Jain, Mr. Ayush
                                                                                                     Kapoor, Mr. Vikas Kumar,
                                                                                                     Advs.
                                                                            versus

                                       UNION OF INDIA & ORS.                                                                ..... Respondent
                                                                            Through:                 Mr. Indraj Rai, SSC with Mr.
                                                                                                     Sanjeev Menon, Mr. Rahul
                                                                                                     Singh, Advs.
                                                                                                     Mr.Ravi Prakash, CGSC with
                                                                                                     Mr. Taha Yasin, Adv. for UOI
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                       KAURAV
                                                    ORDER

% 23.04.2024 The Hon'ble Division Bench could not assemble, as Hon'ble Mr. Justice Yashwant Varma is not available today.

List on 22.05.2024.

BY ORDER (COURT MASTER) APRIL 23, 2024/NEHA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2024 at 21:18:22