Delhi High Court - Orders
Robert Vadra vs Union Of India & Ors on 23 April, 2024
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5561/2021
ROBERT VADRA ..... Petitioner
Through: Mr. Suman Jyoti Khaitan, Mr.
Gautam Jain, Mr. Ayush
Kapoor, Mr. Vikas Kumar,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Indraj Rai, SSC with Mr.
Sanjeev Menon, Mr. Rahul
Singh, Advs.
Mr.Ravi Prakash, CGSC with
Mr. Taha Yasin, Adv. for UOI
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 23.04.2024 The Hon'ble Division Bench could not assemble, as Hon'ble Mr. Justice Yashwant Varma is not available today.
List on 22.05.2024.
BY ORDER (COURT MASTER) APRIL 23, 2024/NEHA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2024 at 21:18:22