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State of Rajasthan - Section

Section 225 in Rajasthan District Board Account Rules

225.

Grants-in-aid received or paid by the Board shall be recorded in the registers of Grants-in-aid in Form No. 56 & 57 respectively. Separate ledger account for each grants-in-aid received or paid shall also be maintained in the classified abstract to see as to what extent the expenditure has been incurred or utilized out of the particular grants-in-aid.