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[Cites 0, Cited by 0] [Section 94] [Entire Act]

NCT Delhi - Subsection

Section 94(3) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(3)On a gang returning to the entrance from outside, the gatekeeper shall open the outer wicket (the inner one being locked first) and admit the gang to the passage between the gates. He shall then lock tine outer wicket and call out the names of each prisoner, convict officer and warder as recorded in the register. The gang having been found correct, he shall open the inner wicket and count the prisoners as they pass into the jail, to verify the total number.