Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(b) in The Orissa Goshala Rules, 1985 (b)"Chairman", "Vice-Chairman", "Secretary" and "Treasurer" shall mean the Chairman, Vice-Chairman, Secretary and Treasurer, respectively of the Federation elected under Sub-rule (11) of Rule 4;
