Section 36(2)(i) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2)(i) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(i)closing of valves necessary for isolation of dedicated clean ballast tanks from cargo and stripping lines after slop tank discharge operations; and

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Union of India - Subsection

Section 36(2)(i) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010