Section 10 in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014
10. Execution, Operation & Maintenance of the Assets.
- The project entity shall be responsible for the execution as well as Operation & Maintenance of the projects during its useful life. Operation and Maintenance of the Project shall be governed in accordance with the Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014, as amended from time to time or any subsequent enactment thereof.
