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Supreme Court - Daily Orders

Commissioner Of Income Tax, ... vs N.D.Electronics (India) Pvt.Ltd. on 5 January, 2017

Bench: A.K. Sikri, R.K. Agrawal

     ITEM NO.28                                  COURT NO.8                      SECTION IIIA

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s)                 for    Special     Leave     to     Appeal     (C)......CC    No(s).
     24961/2016

     (Arising out of impugned final judgment and order dated                               21/02/2007
     in ITA No. 9/2007 passed by the High Court of Calcutta)

     COMMISSIONER OF INCOME TAX, KOLKATA-III                                      Petitioner(s)

                                                        VERSUS

     N.D.ELECTRONICS (INDIA) PVT.LTD.                                             Respondent(s)

     (With appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP)

     Date : 05/01/2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)                    Mr. Mukul Rohatagi, AG.
                                          Mr. A.N.S. Nadkarni, ASG.
                                          Mr. Arijit P., Adv.
                                          Ms. Diksha Rai, Adv.
                                          Mr. Saurav Kirpal, Adv.
                                          Mrs. Anil Katiyar,Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned Attorney General appearing for the petitioner.

The special leave petition is dismissed on the ground of delay as well as on merits.

Signature Not Verified (SWETA DHYANI) (MALA KUMARI SHARMA) Digitally signed by SWETA DHYANI
                             SR.P.A                                     COURT MASTER
Date: 2017.01.06
14:58:36 IST
Reason: