Supreme Court - Daily Orders
Commissioner Of Income Tax, ... vs N.D.Electronics (India) Pvt.Ltd. on 5 January, 2017
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.28 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
24961/2016
(Arising out of impugned final judgment and order dated 21/02/2007
in ITA No. 9/2007 passed by the High Court of Calcutta)
COMMISSIONER OF INCOME TAX, KOLKATA-III Petitioner(s)
VERSUS
N.D.ELECTRONICS (INDIA) PVT.LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 05/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Mukul Rohatagi, AG.
Mr. A.N.S. Nadkarni, ASG.
Mr. Arijit P., Adv.
Ms. Diksha Rai, Adv.
Mr. Saurav Kirpal, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned Attorney General appearing for the petitioner.
The special leave petition is dismissed on the ground of delay as well as on merits.
Signature Not Verified (SWETA DHYANI) (MALA KUMARI SHARMA) Digitally signed by SWETA DHYANISR.P.A COURT MASTER Date: 2017.01.06 14:58:36 IST Reason: