Punjab-Haryana High Court
Balbir Singh Wasu vs Parbandak Committee Gurudwara Sahib ... on 10 February, 2009
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.R. No. 2988 of 2006
Date of Decision: February 10, 2009
Balbir Singh Wasu
... Petitioner
Versus
Parbandak Committee Gurudwara Sahib Patshahi10, Sector 8-C,
Chandigarh.
... Respondents
CORAM: HON'BLE MR. JUSTICE S.D. ANAND.
Present : Mr. Jasdeep Singh Wasu, Advocate,
for the petitioner.
None for the respondent.
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S.D. Anand, J. (Oral)
The learned counsel for the petitioner states that he may be permitted to withdraw the main petition as the parties have come to terms.
Disposed of accordingly.
February 10, 2009 ( S.D. Anand ) vkd Judge