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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(xxv) in Performing Animals (Registration) Rules, 2001

(xxv)[ Persons desirous of transporting horses from one place to another shall adhere to the following minimum norms to enhance conditions of travel as also safety of the horses, namely:- [Inserted by S.O. 35(E), dated 8.1.2002]