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State of Punjab - Section

Section 60 in The Punjab Town Improvement Trust Rules, 1939

60.

Money received in the Trust office under rules 57 and 58 above shall be remitted to the treasury as soon as the sum in hand exceeds Rs. 100. The money shall be accompanied by a duplicate challan in form No. 31 and the remittance shall be entered in column 7 of the general cash book under the initials of the officer appointed under rule 53. The duplicate foil of the challan, when received back signed, from the treasury, shall be used as a voucher for the remittance, and may either be filed separately or, if convenient, struck in the page of the general cash book.Expenditure