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Supreme Court - Daily Orders

Union Of India vs M.S. Sharma on 10 September, 2018

Bench: Kurian Joseph, Sanjay Kishan Kaul

     ITEM NO.9                                   COURT NO.4                 SECTION IV-A

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28388/2018

     (Arising out of impugned final judgment and order dated 08-01-2018
     in WP No. 47005/2017 passed by the High Court Of Karnataka At
     Bengaluru)

     UNION OF INDIA & ORS.                                                    Petitioner(s)

                                                         VERSUS

     M.S. SHARMA                                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.121980/2018-CONDONATION OF DELAY
     IN FILING)


     Date : 10-09-2018 This petition was called on for hearing today.


     CORAM :
                               HON'BLE MR. JUSTICE KURIAN JOSEPH
                               HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


     For Petitioner(s)                   Mrs. Pinky Anand,ASG
                                         Mr. Surender Kumar Gupta,Adv.
                                         Ms. Kritika Sachdeva,Adv.
                                         Mr. Raj Bahadur Yadav,Adv.
                                         Mr. Prashant,Adv.
                                         Ms. Priya Mishra,Adv.
                                         Mrs. Anil Katiyar, AOR
                                         Mr. Sumit Teterwal,Adv.
     For Respondent(s)

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Learned counsel appearing for the petitioner seeks permission to withdraw this special leave petition with liberty to approach the High Court, if so required.

Permission is granted.

Signature Not Verified

The special leave petition is, accordingly, dismissed as Digitally signed by NARENDRA PRASAD withdrawn.

Date: 2018.09.12 17:44:20 IST Reason:

(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR