Supreme Court - Daily Orders
Union Of India vs M.S. Sharma on 10 September, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.9 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28388/2018
(Arising out of impugned final judgment and order dated 08-01-2018
in WP No. 47005/2017 passed by the High Court Of Karnataka At
Bengaluru)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
M.S. SHARMA Respondent(s)
(FOR ADMISSION and I.R. and IA No.121980/2018-CONDONATION OF DELAY
IN FILING)
Date : 10-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mrs. Pinky Anand,ASG
Mr. Surender Kumar Gupta,Adv.
Ms. Kritika Sachdeva,Adv.
Mr. Raj Bahadur Yadav,Adv.
Mr. Prashant,Adv.
Ms. Priya Mishra,Adv.
Mrs. Anil Katiyar, AOR
Mr. Sumit Teterwal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner seeks permission to withdraw this special leave petition with liberty to approach the High Court, if so required.
Permission is granted.
Signature Not VerifiedThe special leave petition is, accordingly, dismissed as Digitally signed by NARENDRA PRASAD withdrawn.
Date: 2018.09.12 17:44:20 IST Reason:
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR